Mustak Ali S/O Mr. Khandu Khan vs State Of Rajasthan
2021 Latest Caselaw 1964 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                   15651/2020

                                    Mustak Ali S/o Mr. Khandu Khan
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Vijay Singh Poonia For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/02/2021

Call for the Investigating Officer.

List on 04.03.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /8

Powered by TCPDF (www.tcpdf.org)