Sudhir Heeralal Dhadda And Anr vs Assistant Commissioner And Ors
2021 Latest Caselaw 1922 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    D.B. Civil Misc. Application No. 1/2021
                                                                            In
                                                    D.B. Special Appeal Writ No. 786/2018
                                                                            In
                                                    S.B. Civil Writ Petition No. 1416/2018

                                    Sudhir Heeralal Dhadda And Anr
                                                                                                       ----Appellants
                                                                        Versus
                                    Assistant Commissioner And Ors
                                                                                                     ----Respondents

Connected With D.B. Special Appeal Writ No. 785/2018 Sudhir Heeralal Dhadda And Anr

----Appellants Versus Assistant Commissioner And Ors

----Respondents

For Appellant(s) : Mr. Jitendra Mishra, Advocate for Mr. Ajeet Kumar Bhandari, Advocate For Respondent(s) : Mr. Bhrigu Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

22/02/2021

Application is ordered to be listed with the main application.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/39-40

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