Brahmadas S/O Shri Tulsidas vs Shri Dinesh Yadav
2021 Latest Caselaw 1873 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 817/2020
                                                                              In
                                                      D.B. Special Appeal Writ No.1181/2019
                                                                              In
                                                      S.B. Civil Writ Petition No.13537/2009

                                    Brahamdas S/o Shri Tulsidas & Anr.
                                                                                                          ----Petitioner
                                                                          Versus
                                    Shri Dinesh Yadav & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. A.R. Meena, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

As requested, petitioners are granted two weeks' time to

remove the defect pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-05

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