Anil Kumar Gurjar S/O Shri Ramhari ... vs University Of Kota
2021 Latest Caselaw 1725 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Special Appeal Writ No. 4/2019
                                                                           In
                                                       S.B. Civil Writ Petition No.11919/2017

                                    Anil Kumar Gurjar S/o Shri Ramhari Gurjar
                                                                                                           ----Appellant
                                                                           Versus
                                    University Of Kota & Ors.
                                                                                                        ----Respondents

For Appellant(s) : Mr. Umashanker Pandey, Advocate For Respondent(s) : Mr. Laxmi Kant Taylor, Advocate for Ms. Anita Agarwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

16/02/2021

List again on 07.05.2021 along with D.B. Civil Special Appeal

Writ No.895/2018.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /7

Powered by TCPDF (www.tcpdf.org)