The State Of Rajasthan vs Ratan Singh Meena S/O Shri ...
2021 Latest Caselaw 1722 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Special Appeal Writ No. 62/2021

                                    The State Of Rajasthan and ors.
                                                                                                     ----Appellants
                                                                       Versus
                                    Ratan Singh Meena S/o Shri Baniyaram Meena
                                                                                                    ----Respondent

For Appellant(s) : Dr. Ganesh Parihar, AAG For Respondent(s) :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Order

16/02/2021

Learned counsel for the appellant, Mr. Ganesh Parihar, AAG is

directed to serve copy of the appeal to counsel for the writ

petitioner, Mr. B.K. Sharma. His name be shown in the cause list.

He is also at liberty to provide copy of the judgments, he intends

to rely upon, to counsel for the petitioner in advance.

List the matter on 04.03.2021.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ

SAHIL SONI /29

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