Parvez Mesi Son Of Sadu Mesi vs State Of Rajasthan
2021 Latest Caselaw 1666 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             12823/2020

                                    Parvez Mesi Son Of Sadu Mesi
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Tarun Jain for Mr. Vinay Pal Yadav For State : Mr. Deshraj Gosingha, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

Call for the criminal antecedents of the accused.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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