Gajendra [email protected] S/O Balveer ... vs State Of Rajasthan
2021 Latest Caselaw 1656 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 15875/2020

                                   Gajendra [email protected] S/o Balveer Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Upadhyay For Complainant(s) : Mr. Ravi Saini For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

Call for the case diary and criminal antecedents of the

accused.

List after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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