Rajkumar @ Raju @ Pacchi S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1653 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                     S.B. Criminal Miscellaneous Bail Application No. 51/2021

                                   Rajkumar @ Raju @ Pacchi S/o Shri Madan Lal Mahajan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through The P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam S Khan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/02/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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