Atalraj Mehta S/O Chironji Lal vs Smt. Puja Mehta W/O Shri Atalraj ...
2021 Latest Caselaw 1581 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 1032/2020

                                    Atalraj Mehta S/o Chironji Lal
                                                                                            ----Appellant-Applicant
                                                                        Versus
                                    Smt. Puja Mehta W/o Shri Atalraj Mehta D/o Ghanshyam Mehta
                                                                                 ----Respondent-Non-Applicant

For Appellant(s) : Mr. Nitin Kumar Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

12/02/2021

Notice could not be issued to respondent as PF/Notice were

not filed.

Learned counsel for the appellant submits that he will do the

needful forthwith.

Let notice be issued to respondent on doing the needful for

06.05.2021.

Lower court record be summoned.

(MANOJ KUMAR VYAS),J (SABINA),J

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