Anil Kumar Gupta S/O Sh. Chandra ... vs Union Of India
2021 Latest Caselaw 1562 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    15605/2020

                                    Anil Kumar Gupta S/o Sh. Chandra Prakash Gupta Partner
                                    Salasar E West
                                                                                                        ----Petitioner
                                                                         Versus
                                    Union Of India, Through Inspector (Anti Evasion) Central Goods
                                    And Service Tax Commissionarate Alwar Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Pankaj Ghiya For UOI : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/02/2021

List on 19.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /11

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