[email protected] S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1560 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             2343/2021

                                   [email protected] S/o Shri Ramchandra
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Prathishtha Sunger For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

11/02/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /19

Powered by TCPDF (www.tcpdf.org)