Rohitashv S/O Sheoram vs Shri Sanjay Malhotra
2021 Latest Caselaw 1559 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1449/2019
                                                                            In
                                           D.B. Public Interest Litigation Petition No.19928/2017

                                    Rohitashv S/o Sheoram & Ors.
                                                                                                       ----Petitioners
                                                                        Versus
                                    Shri Sanjay Malhotra & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Jai Raj Tantia, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

11/02/2021

Learned counsel for petitioners has submitted that he has

removed the defect yesterday.

List after one week.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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