Vinod Jangid S/O Late Babulal ... vs Smt. Rama Carpenter W/O Shri Vinod ...
2021 Latest Caselaw 1555 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 4959/2019

                                    Vinod Jangid S/o Late Babulal Jangid
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt. Rama Carpenter W/o Shri Vinod Jangid D/o Shri Brajmohan
                                    Carpenter
                                                                                                     ----Respondent

For Appellant(s) : Mr. Jagdish Nagar, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

11/02/2021

As requested, three weeks' time is granted to the appellant

to remove the defects pointed by the Office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /2

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