Smt. Lalita Sharma W/O Shri ... vs Dr. R. Venkeshwar
2021 Latest Caselaw 1518 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1520/2019
                                                                            In
                                                 D.B. Civil Special Appeal (Writ) No.1015/2015

                                    Smt. Lalita Sharma W/o Shri Diwakar Joshi
                                                                                                        ----Petitioner
                                                                        Versus
                                    Dr. R. Venkeshwar & Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Ashwinee Kumar Jaiman, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

At the request of counsel for the parties, list again on

04.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/10

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