Citation : 2021 Latest Caselaw 1516 Raj/2
Judgement Date : 10 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Contempt Petition No. 1528/2019
In
D.B. Civil Special Appeal (Writ) No.1008/2015
In
S.B. Civil Writ Petition No.7275/2014
Ratan Lal Shastri S/o Shri Lakhi Ram Jatav
----Petitioner
Versus
Dr. R. Vankeshwar & Ors.
----Respondents
For Petitioner(s) : Mr. Ashwinee Kumar Jaiman, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
10/02/2021
At the request of counsel for the parties, list again on
04.05.2021.
(MANOJ KUMAR VYAS),J (SABINA),J
Sunita/13
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!