Dr. S.K. Gupta S/O Late Shri ... vs Union Of India
2021 Latest Caselaw 1498 Raj/2

Citation : 2021 Latest Caselaw 1498 Raj/2
Judgement Date : 10 February, 2021

Rajasthan High Court

Dr. S.K. Gupta S/O Late Shri ... vs Union Of India on 10 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 14916/2020

                                   Dr. S.K. Gupta S/o Late Shri Lakhpat Rai Aggrawal
                                                                                                            ----Petitioner
                                                                            Versus
                                   Union Of India and Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Amit Mathur Advocate For Caveator(s) : Mr. Devesh Yadav Advocate on behalf of Mr. R.D. Rastogi, Additional Solicitor General through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

Learned counsel for the caveator requests for an

adjournment.

List again on 04.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-27

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