Omwati W/O Mukesh D/O Murari Lal vs Mukesh Kumar Kushwah S/O ...
2021 Latest Caselaw 1451 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 6478/2019

                                    Omwati W/o Mukesh D/o Murari Lal
                                                                                                       ----Appellant
                                                                        Versus
                                    Mukesh Kumar Kushwah S/o Ramkishan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajneesh Gupta, Advocate For Respondent(s) : Mr. Devendra Kumar Chauhan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Mediation and Conciliation report is still awaited.

As requested by learned counsel for the parties, list before

Mediation and Conciliation Center on 02.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /3

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