Praveen Arora S/O Shri K.L. Arora vs Smt. Babita Batham W/O Praveen ...
2021 Latest Caselaw 1450 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 767/2020

                                    Praveen Arora S/o Shri K.L. Arora
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt. Babita Batham W/o Praveen Arora
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rajendra Singh Tanwar, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Notice could not be issued to the respondent as PF/notice

could not be filed.

Learned counsel for appellant submits that needful would be

done forthwith.

Let notice be issued to respondent on doing the needful for

03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /4

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