Madhubala D/O Vijay Kumar W/O ... vs Kailash Chand S/O Birbalram
2021 Latest Caselaw 1447 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Miscellaneous Appeal No. 1057/2020

                                    Madhubala D/o Vijay Kumar W/o Kailash Chand
                                                                                                       ----Appellant
                                                                        Versus
                                    Kailash Chand S/o Birbalram
                                                                                                     ----Respondent

For Appellant(s) : Mr. Sanjay Verma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Notice could not be issued to respondent as PF/notice were

not filed. Learned counsel for respondent submits that needful

would be done forthwith.

Let notice be issued to respondent on doing the needful for

03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /5

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