Dikshant [email protected] S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1443 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                                     2157/2021

                                    Dikshant [email protected] S/o Shri Rajeev Kamra
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Complainant(s) : Mr. Nikhil Simlote For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/02/2021

List tomorrow i.e. on 10.02.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /21

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