Mody University, Laxmangarh vs Abhinav Swami Son Of Shri Mahipal ...
2021 Latest Caselaw 1440 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Special Appeal Writ No. 141/2021

                                    Mody University, Laxmangarh
                                                                                                         ----Appellant
                                                                          Versus
                                    Abhinav Swami Son Of Shri Mahipal Swami
                                                                                                       ----Respondent

For Appellant(s) : Mr. A.K.Sharma, Sr. Advocate assisted by Mr. Rachit Sharma For Respondent(s) :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SATISH KUMAR SHARMA

Order

09/02/2021

Issue notice to the respondents.

Counsel for the petitioners is permitted to serve copy of the

writ petition to the counsel who appeared for the writ-petitioner

before the Learned Single Judge.

List the matter on 17.02.2021.

In the meanwhile, operation of the impugned judgment

passed by the learned Single Judge shall remain stayed till the

next date.

(SATISH KUMAR SHARMA),J (INDRAJIT MAHANTY),CJ

Nawal Gandh/Sahil/69

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