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Mafidaran Madariya Almeen vs State Of Rajasthan
2021 Latest Caselaw 1439 Raj/2

Citation : 2021 Latest Caselaw 1439 Raj/2
Judgement Date : 9 February, 2021

Rajasthan High Court
Mafidaran Madariya Almeen vs State Of Rajasthan on 9 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            D.B. Civil Misc. Restoration Application No. 110/2020
                                                                             In
                                                 D.B. Civil Special Appeal (Writ) No.617/2005

                                    Mafidaran Madariya Almeen & Ors.
                                                                                                        ----Petitioners
                                                                         Versus
                                    State Of Rajasthan & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Balkishan Saini, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Learned counsel for applicant requests for an adjournment.

List again on 03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /09

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