Nathu Ram Son Of Late Shi Ghasi vs State Of Rajasthan Through ...
2021 Latest Caselaw 1438 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            D.B. Civil Misc. Restoration Application No. 350/2018
                                                                              In
                                                      D.B. Special Appeal (Writ) No.344/2015
                                                                              In
                                                       S.B. Civil Writ Petition No.261/2010

                                    Nathu Ram Son Of Late Shi Ghasi
                                                                                                          ----Petitioner
                                                                          Versus
                                    State Of Rajasthan              Through        Principal      Secretary    To   The
                                    Government & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Sanjay Sharma, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

09/02/2021

Learned counsel for applicant requests for an adjournment.

List again on 03.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /6

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