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Vikash Dixit S/O Roopnarayan ... vs The State Of Rajasthan
2021 Latest Caselaw 1417 Raj/2

Citation : 2021 Latest Caselaw 1417 Raj/2
Judgement Date : 9 February, 2021

Rajasthan High Court
Vikash Dixit S/O Roopnarayan ... vs The State Of Rajasthan on 9 February, 2021
Bench: Sanjeev Prakash Sharma
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 944/2021

1.    Vikash Dixit S/o Roopnarayan Dixit, Aged About 38 Years,
      R/o Maviya Nagar, Bibanava Road, Behind Police Line,
      Bundi.
2.    Naveen Kumar Sharma S/o Jagdish Prasad Sharma, Aged
      About 39 Years, R/o Nagar Parishad Ki Gali, Bundi
3.    Shailendra Singh Hada S/p Shambhu Singh Hada, Aged
      About 40 Years, R/o Indraprastha Colony, Devpura,
      Bundi.
4.    Devendra Jain S/o Shanti Lal Jain, Aged About 33 Years,
      R/o Malan Masui, Balaji Ke Piche, Jawahar Colony, Meera
      Gate, Bundi. (Raj.)
5.    Rajkumar Bansal S/o Narayan Bansal, R/o Laxmangarh
      Road, Choki Wala Mohalla, Garshi Sawairam, Alwar (Raj.)
6.    Chandra Prakash Valmiki S/o Ratan Lal Valmiki, Aged
      About 39 Years, R/o Vishnu Vihar, Rama Krishna Sr. Sec
      School Ke Pass, Chittor Road, Bundi (Raj.)
7.    Jitendra Kumar Gautam S/o Chittar Lal, Aged About 38
      Years, Laxmangarh Road, Choki Wala Mohalla, Garhi
      Sawairam, Alwar (Raj.)
8.    Ramakant Sisodiya S/o Ramswaroop, Aged About 42
      Years, R/o Matunda Road, Near Maryada School, Bharat
      Nagar, Bundi (Raj.)
9.    Aabid Hussain S/o Abdul Sattar, Aged About 38 Years, R/o
      Chhota Bazar, Meharana Tirath, Bundi (Raj.)
10.   Sahir Hussain Ansari S/o Abdul Waas, Aged About 40
      Years, R/o Odo Ka Pada, Manohar, Bawari, Brammpuri,
      Bundi (Raj.)
11.   Yatinder Shekhar S/o Chandra Shekhar, Aged About 45
      Years, R/o Brumhpura, Bundi (Raj.)
12.   Kanhaiyalal Nagar S/o Ram Karan Nagar, Nagaron Ka Mo-
      halla, Village Matoonda Bundi.
                                                               ----Petitioners
                                  Versus
1.    The State Of Rajasthan, Through Its Secretary, Primary
      Education, Secretariat, Jaipur.


                   (Downloaded on 10/02/2021 at 10:31:14 PM)
                                                                                (2 of 2)                 [CW-944/2021]


                                    2.      Director, Primary Education, Rajasthan, Bikaner.
                                    3.      District Education Officer, Primary, Bundi.
                                    4.      Chief Executive Officer, Zila Parishad, Bundi
                                    5.      Joint Director, (School Education), Kota
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Harshita Sharma on behalf of Dr. Mahesh Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment

09/02/2021

In view of the alternative efficacious remedy available to the

petitioner with reference to the prayer made in the writ petition,

he may file an appeal before the Rajasthan Civil Services Appellate

Tribunal.

Granting liberty aforesaid, the writ petition is dismissed on

the ground of alternative efficacious remedy.

(SANJEEV PRAKASH SHARMA),J

saurabh/70

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