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Manoj Kumar S/O Late Shri Ramniwas ... vs State Of Rajasthan
2021 Latest Caselaw 1389 Raj/2

Citation : 2021 Latest Caselaw 1389 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Manoj Kumar S/O Late Shri Ramniwas ... vs State Of Rajasthan on 8 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1690/2019
                                                                                In
                                                       D.B. Special Appeal (Writ) No.1819/2017

                                    Manoj Kumar S/o Late Shri Ramniwas Ahir & Ors.
                                                                                                          ----Petitioners
                                                                            Versus
                                    State Of Rajasthan & Ors.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Manoj Kumar Bhardwaj, Advocate For Respondent(s) : Dr. Vibhuti Bhushan Sharma, Additional Advocate General with Mr. Prakhar Gupta, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Learned State Counsel seeks time to file reply.

List again on 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /16

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