Geeta Devi W/O Gograj D/O ... vs Gograj S/O Nanagram
2021 Latest Caselaw 1380 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 6138/2019

                                   Geeta Devi W/o Gograj D/o Manglaram
                                                                                                        ----Appellant
                                                                         Versus
                                   Gograj S/o Nanagram
                                                                                                      ----Respondent

For Appellant(s) : Mr. Manoj Sharma Advocate on behalf of Mr. Damodar Prasad Pujari Advocate For Respondent(s) : Mr. Anil Sharma Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

At the request of learned counsel for the parties, list before

mediation and conciliation center on 04.03.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-42

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