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Manish S/O Bhikha Ram @ Motiram vs State Of Rajasthan
2021 Latest Caselaw 1365 Raj/2

Citation : 2021 Latest Caselaw 1365 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court
Manish S/O Bhikha Ram @ Motiram vs State Of Rajasthan on 8 February, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14608/2020

                                   Manish S/o Bhikha Ram @ Motiram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Bharat Sharma for Mr. Nikhlesh Katara through VC For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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