Raman Thakur S/O Ravindra Thakur vs State Of Rajasthan
2021 Latest Caselaw 1364 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                 14622/2020

                                   Raman Thakur S/o Ravindra Thakur
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ajeet Singh Devanda For Respondent(s) : Mr. Chandra Shekhar For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/02/2021

List this matter after two weeks, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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