Miss Meera Variyani Daughter Of ... vs The Rajasthan Non- Govt. ...
2021 Latest Caselaw 1354 Raj/2

Citation : 2021 Latest Caselaw 1354 Raj/2
Judgement Date : 8 February, 2021

Rajasthan High Court

Miss Meera Variyani Daughter Of ... vs The Rajasthan Non- Govt. ... on 8 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 835/2018
                                                                           In
                                                   S.B. Civil Writ Petition No. 17083/2016



                                    Miss Meera Variyani Daughter Of Late Sh. Fateh Chand Ji
                                    Variyani
                                                                                                       ----Appellant
                                                                       Versus
                                    The Rajasthan Non-Govt. Education Institution Tribunal & Ors
                                                                                                    ----Respondents

For Appellant(s) : Mr. Pradeep Singh, Advocate for Mr. Rajveer Sharma, Advocate For Respondent(s) : Mr. Shobit Vyas, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Service of respondents No. 4 and 5 is incomplete.

Let notice be issued to respondents No. 4 and 5 for

29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/5