Citation : 2021 Latest Caselaw 1343 Raj/2
Judgement Date : 8 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19232/2019
1. Madan Mohan Sharma S/o Sh. Ram Swaroop Sharma,
Aged About 50 Years, R/o B-26, Sen Colony, Jaipur (Raj.)
2. Mukesh Chand Gaud S/o Sh. Ram Swaroop Gaud, R/o
379, Arjun Path, Moti Nagar West, Ajmer Road, Jaipur.
3. Manoj Kumar Sharma S/o Sh. Purshottam Das, R/o 379,
Arjun Path, Moti Nagar West, Ajmer Road, Jaipur.
4. Nand Kishore Sharma S/o Sh. Mandan Mohan Sharma, R/
o B-26, Sen Colony, Jaipur (Raj.)
5. Man Singh S/o Sh. Devi Singh, R/o 66 Mohalla, Thakuran
Ka Tityari, Tehsil Kishangarh District Ajmer, Rajasthan.
6. Narendra Pal Singh S/o Sh. Ram Singh, R/o Opposite
Railway Station Power House Road, Jaipur.
7. Jitendra Kumar Singh Kushwaha S/o Sh. Kunwar Pal
Singh, R/o B-14, Sen Colony, Jaipur (Raj.)
8. Hari Om Gaud S/o Sh. Bihari Lal, R/o 379, Shiv Colony,
Ajmer Road, Jaipur.
9. Ram Khiladi Sharma, S/o Sh. Ram Murti Lal, R/o B-26,
Sen Colony, Jaipur (Raj.)
10. Liyakat @ Bholoo, S/o Sh. Ajaz Ahmad, R/o Jamal Seth Ki
Haveli, Ramganj Bazar, Jaipur.
11. Iqbal S/o Sh. Ali Mohd, R/o Caption House, Ramganj
Bazar, Jaipur.
12. Abid Hussain S/o Sh. Zahid Hussain, R/o Ramganj,
Machhali Bazar, Jaipur.
13. Zahid Ali S/o Sh. Zakir Ali, R/o Caption House, Ramganj
Bazar, Jaipur.
14. Hamid Miya S/o Sh. Rahamatulla, R/o Near Muslim
Musafirkhana Qureshi Mohalla, Jaipur.
15. Yatendra Kumar Kushwaha S/o Sh. Kunwar Pal Singh, R/o
B-14, Sen Colony, Jaipur (Raj.)
16. Sant Kumar Sharma S/o Sh. Kheri Lal, R/o B-26, Sen
Colony, Jaipur (Raj.)
17. Harish Kumar Sharma S/o Sh. Balram, R/o Kanti Chandra
Road, Bani Park, Jaipur.
18. Ajay Kumar S/o Sh.hari Ram, C/o Madan Mohan Sharma,
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Plot No. 66, Bhagwan Bahubali Nagar, Niwaru Road,
Jaipur.
19. Vijay Kumar S/o Sh. Hari Ram, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
20. Shaijad S/o Sh. Gafur Kha, C/o Madan Mohan Sharma,
Plot No. 66, Bhagwan Bahubali Nagar, Niwaru Road,
Jaipur.
21. Nisar Khan S/o Sh. Malkhan, C/o Madan Mohan Sharma,
Plot No. 66, Bhagwan Bahubali Nagar, Niwaru Road,
Jaipur.
22. Ashok Kumar S/o Ram Narain, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
23. Nizam Khan S/o Sh. Hussain Khan, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
24. Salim Khan S/o Sh. Hussain Khan, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
25. Munshi Saya S/o Sh. Hussain Khan, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
26. Vijay Singh S/o Sh. Puran Singh, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
27. Ramesh Chandra Jat S/o Hema Ram Jat, C/o Madan
Mohan Sharma, Plot No. 66, Bhagwan Bahubali Nagar,
Niwaru Road, Jaipur.
28. Prem Chand S/o Ram Dayal Sharma, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
29. Soni Lal S/o Sh. Ladu Ram Samota, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
Road, Jaipur.
30. Bhag Chand Saini S/o Ram Chandra Saini, C/o Madan
Mohan Sharma, Plot No. 66, Bhagwan Bahubali Nagar,
Niwaru Road, Jaipur.
31. Shankar Lal S/o Sh. Mohan Lal, C/o Madan Mohan
Sharma, Plot No. 66, Bhagwan Bahubali Nagar, Niwaru
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Road, Jaipur.
32. Dhanraj S/o Mangi Lal Dhaka, C/o Madan Mohan Sharma,
Plot No. 66, Bhagwan Bahubali Nagar, Niwaru Road,
Jaipur.
----Petitioners
Versus
1. Union Of India, Through The General Manager, North
Western Railway, Near Jawahar Circle, Jaipur.
2. Government Of India Ministry Of Railways Through
Director, Freight Marketing Railway Board, New Delhi.
3. Chief Commercial Manager/fm, Northern Railway,
Headquarter Officer Baroda House, New Delhi.
4. Divisional Railway Manager, North Western Railway,
Divisional Office, Power House Road, Near Jaipur Junction,
Jaipur.
5. Senior Personnel Officer, North-West Railway, Jaipur.
----Respondents
For Petitioner(s) : Mr. Suresh Kashyap For Respondent(s) : Mr. P C Sharma
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Order
08/02/2021
The petitioners by way of this writ petition claim relief of
regularization and absorption on regular basis at Jaipur Division of
North Western Railway.
As per Section 14 of the Central Administrative Tribunal this
writ petition is amenable to jurisdiction before CAT.
In view of Article 323 (A) and the judgment passed by the
Supreme Court in L. Chandra Kumar Vs. Union of India AIR 1997
1125 SC, the writ petition would not lie seeking directions for
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absorption on regular basis before this court and the remedy lies
before the Central Administrative Tribunal.
Granting liberty to the petitioner to file representation before
Central Administrative Tribunal which will take into consideration
pendency of this writ petition.
For the purpose of counting limitation, the present writ
petition is dismissed as not maintainable.
All pending applications stands disposed of.
(SANJEEV PRAKASH SHARMA),J
ashu /35
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