Sagar Sharma S/O Surendra Kumar ... vs Union Of India
2021 Latest Caselaw 1341 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 13029/2020



1.    Sagar Sharma S/o Surendra Kumar Sharma, Aged
      About 27 Years, R/o 5, Rukmani Vila, Basant Vihar
      Colony, Dhola Bhata Circle, Ajmer Rajasthan
2.    Neelam Gaur D/o Nana Kishore Gaur, Aged About 29
      Years, R/o 8, Prem Bhawan, Seeta Sadan, Prithvipura,
      Rasala Road, Patota, Jodhpur, Rajasthan
3.    Vishal Modi S/o Mohan Lal Modi, Aged About 28 Years,
      R/o Toliyasar Bheruji Temple, Near Ratan Bai Qtr,
      Bikaner, Rajasthan
4.    Gitanshu Sharma S/o Umesh Chandra Sharma, Aged
      About 24 Years, Near Amar Medicose, Anan Gate,
      Bajariya, Bharatpur, Rajasthan
                                                                   ----Petitioners


                                   Versus


1.    Union Of India, Through Secretary, Ministry Of Health
      And Family Welfare, Department Of Health And Family
      Welfare, Nirman Bhawan, New Delhi 110011
2.    Ministry    Of    Ayush,       Through         Its       Secretary,   Ayush
      Bhawan, B-Block Gpo Complex, Ina, New Delhi 110023
3.    The State Of Rajasthan, Through Its Secretary, Medical
      Health And Family Welfare Department, Rajasthan,
      Jaipur
4.    The Special Secretary, Medical And Health Department,
      Government Of Rajasthan, Jaipur
5.    The Special Secretary, Medical Health F.w Department
      And Mission Director, National Health Mission(N.h.m)
      Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur
6.    The Secretary, Central Council Of Homeopathy, No.61-
      65, Institutional Area, Opposite 'd' Block Janakpuri, New
      Delhi
                                                                ----Respondents

                                                               (2 of 2)                                [CW-13029/2020]


                                    For Petitioner(s)           :    Mr. Ram Pratap Saini
                                    For Respondent(s)           :    Ms. Neelu Sharma

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

08/02/2021

Counsel states that the issue stands already resolved by the

judgment of the court in the case of Raghvendra Agarwal &

Ors. Vs. State of Rajasthan (SBCWP No.10342/2020) decided

on 1.10.2020.

In view of above, the writ petition is dismissed.

All pending applications shall stand disposed of.

(SANJEEV PRAKASH SHARMA),J

Anu /9

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