Rajendra Singh Shekhawat S/O Shri ... vs Sh. D.B. Gupta
2021 Latest Caselaw 1337 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 1081/2019
                                                                                In
                                                     D.B. Civil Writ Petition No.19389/2015

                                    Rajendra Singh Shekhawat S/o Shri Mohan Singh
                                                                                                            ----Petitioner
                                                                            Versus
                                    Sh. D.B. Gupta & Ors.
                                                                                                         ----Respondents

Connected With D.B. Civil Contempt Petition No. 1082/2019 In D.B. Civil Writ Petition No.6269/2015 Mahendra Kumar Pareek S/o Shri Gopal Lalji Pareek & Ors.

----Petitioner Versus Sh. D.B. Gupta & Ors.

----Respondent

For Petitioner(s) : Mr. Rajendra Vaish, Advocate For Respondent(s) : Mr. Prateek Singh, Advocate for Ms. Sheetal Mirdha, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

08/02/2021

Learned State Counsel has submitted that SLP has been

preferred by the State against the order in question and the same

could not be listed due to Covid-19 situation.

Learned State Counsel requests for an adjournment.

List again on 29.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /14-15

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