Sajjan Singh Rajpurohit S/O Shri ... vs Mr. Siddharth Mahajan
2021 Latest Caselaw 1304 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 738/2020
                                                                           In
                                                  D.B. Special Appeal (Writ) No. 908/2017
                                                                           In
                                                    S.B. Civil Writ Petition No. 2390/2017



                                    Sajjan Singh Rajpurohit S/o Shri Gessu Singhi & Anr
                                                                                                      ----Petitioners
                                                                       Versus
                                    Mr. Siddharth Mahajan & Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Naveen Dhuwan, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/02/2021

Learned counsel for petitioner requests for an adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/3

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