Meghraj Singh Ratnoo S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 1299 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Special Appeal Writ No. 25/2021
                                                                              In
                                                      S.B. Civil Writ Petition No.12235/2012

                                    Meghraj Singh Ratnoo S/o Late Shri B.D. Ratnoo
                                                                                                            ----Appellant
                                                                           Versus
                                    State Of Rajasthan & Ors.
                                                                                                         ----Respondents

For Appellant(s) : Mr. Nikhil Simlote, Advocate for Mr. RB Mathur, Advocate For Respondents : Mr. Vivek Dangi, Advocate and No.1 to 3 Mr. Hitesh Jatawat, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/02/2021

Learned counsel for respondents requests for an

adjournment.

List again on 28.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /5

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