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J D A And Anr vs Smt Yogita Goyal
2021 Latest Caselaw 1279 Raj/2

Citation : 2021 Latest Caselaw 1279 Raj/2
Judgement Date : 4 February, 2021

Rajasthan High Court
J D A And Anr vs Smt Yogita Goyal on 4 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Special Appeal Writ No. 790/2018
                                                                               In
                                                       S.B. Civil Writ Petition No.8487/2017

                                    Jaipur Development Authority & Anr.
                                                                                                         ----Appellants
                                                                           Versus
                                    Smt Yogita Goyal
                                                                                                        ----Respondent

For Appellant(s) : Mr. Mihir Katta, Advocate for Mr. RA Katta, Advocate For Respondent(s) : Mr. NK Maloo, Senior Advocate with Mr. Vishnu Bohra, Advocate, through Video Conferencing

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021 Learned counsel for appellants requests for an adjournment.

List again on 28.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /20

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