Lakhan @ Lakkho S/O Ramshran vs State Of Rajasthan
2021 Latest Caselaw 1272 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             1510/2021

                                    Lakhan @ Lakkho S/o Ramshran
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rahul Sinsinwar For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

Call for the case diary.

List after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /39

Powered by TCPDF (www.tcpdf.org)