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Mohd. Shakeel S/O Abdul Sattar vs State Of Rajasthan
2021 Latest Caselaw 1263 Raj/2

Citation : 2021 Latest Caselaw 1263 Raj/2
Judgement Date : 4 February, 2021

Rajasthan High Court
Mohd. Shakeel S/O Abdul Sattar vs State Of Rajasthan on 4 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                            D.B. Civil Misc. Restoration Application No. 101/2020
                                                                           In
                                                   D.B. Civil Writ Petition No. 18100/2012

                                    Mohd. Shakeel S/o Abdul Sattar & Ors
                                                                                        ----Applicants-Petitioners
                                                                       Versus
                                    State Of Rajasthan & Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. R N Mathur, Senior Advocate with Mr. Shovit Jhajharia, Advocate, through Video Conferencing For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General with Mr. Rahul Sehra, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

04/02/2021

At the request of counsel for applicants, list again on

28.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/9

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