Mangalchand S/O Kajodmal vs State Of Rajasthan
2021 Latest Caselaw 1254 Raj/2

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

          S.B. Criminal Miscellaneous Bail Application No.
                                  1887/2021

Mangalchand S/o Kajodmal, R/o Vill. Fhagodiawala Badd Ke
Balaji Ps Bagru Dist. Jaipur West Raj. (Presently Confined In
Central Jail Jaipur)
                                                                     ----Petitioner
                                      Versus
State Of Rajasthan, Through Pp
                                                                   ----Respondent

For Petitioner(s)           :     Mr. Ashvin Garg
For Respondent(s)           :     Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/02/2021

1. Petitioner has filed this bail application under Section 439

Cr.P.C.

2. F.I.R. No.636/2020 was registered at Police Station Harmada

District Jaipur (West) for offence under Section 376 I.P.C. and

Sections 3 and 4 of POCSO Act.

3. It is contended by counsel for the petitioner that prosecutrix

in her statement recorded under Section 164 Cr.P.C. has not

levelled any allegation against the present petitioner.

4. Learned Public Prosecutor has opposed the bail application.

5. I have considered the contentions.

6. Considering the contentions put forth by counsel for the

petitioner, I deem it proper to allow the bail application.

(2 of 2) [CRLMB-1887/2021]

7. This bail application is, accordingly, allowed and it is directed

that accused-petitioner shall be released on bail provided he

furnishes a personal bond in the sum of Rs.1,00,000/- (Rupees

One Lac only) together with two sureties in the sum of

Rs.50,000/- (Rupees Fifty Thousand only) each to the satisfaction

of the trial Court with the stipulation that he shall appear before

that Court and any Court to which the matter be transferred, on

all subsequent dates of hearing and as and when called upon to do

so.

(PANKAJ BHANDARI),J

ARTI SHARMA /60

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