Sohan Lal Mali vs Shri Mukesh Sharma And Ors
2021 Latest Caselaw 1207 Raj/2

Citation : 2021 Latest Caselaw 1207 Raj/2
Judgement Date : 3 February, 2021

Rajasthan High Court

Sohan Lal Mali vs Shri Mukesh Sharma And Ors on 3 February, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Contempt Petition No. 64/2018
                                                                                In
                                                        D.B. Civil Writ Petition No.3181/2012

                                    Sohan Lal Mali S/o Shri Ramu Mali
                                                                                                            ----Petitioner
                                                                            Versus
                                    Shri Mukesh Sharma And Ors
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Akhil Simlote, Advocate Mr. AK Sharma, Advocate, through Video Conferencing For Respondent(s) : Mr. Amit Kuri, Advocate for Respondent No.2

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

Learned counsel for respondent No.2 has submitted that he

has filed latest status report in the office today.

Learned counsel for petitioner requests for an adjournment.

List again on 27.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /25