Shyam Sunder Saini S/O Dulichand ... vs Director, Rural Development And ...
2021 Latest Caselaw 1202 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                         D.B. PIL Petition No. 816/2021

                                    Shyam Sunder Saini S/o Dulichand Saini
                                                                                                         ----Petitioner
                                                                         Versus
                                    Director, Rural Development And Panchayati Department & Ors.

                                                                                                      ----Respondents

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

03/02/2021

None has appeared on behalf of the petitioner.

In the interest of justice, list after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /23

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