Citation : 2021 Latest Caselaw 1200 Raj/2
Judgement Date : 3 February, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Second Bail Application No.
1840/2021
[email protected] S/o Shri Kushal Singh
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Gurvindra Singh For State : Mr. Mangal Singh Saini, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
03/02/2021
List after one week.
(PANKAJ BHANDARI),J
NIKHIL KR. YADAV /30
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