Dr. Om Prakash Gupta S/O Late Shri ... vs Union Of India
2021 Latest Caselaw 1142 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      D.B. Civil Writ PIL Petition No. 62/2021

                                    Dr. Om Prakash Gupta S/o Late Shri Jagan Prasad & Anr.

                                                                                                         ----Petitioners
                                                                          Versus
                                    Union Of India & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Petitioners are granted four weeks' time to remove the

defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /1

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