Smt. [email protected] W/O Shri Mohammad ... vs State Of Rajasthan
2021 Latest Caselaw 1133 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                    15626/2020

                                    Smt. [email protected] W/o Shri Mohammad Imran
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan, Through Pp
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/02/2021

List after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /30

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