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Abhyutthanam Society vs State Of Rajasthan
2021 Latest Caselaw 1122 Raj/2

Citation : 2021 Latest Caselaw 1122 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
Abhyutthanam Society vs State Of Rajasthan on 2 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition (PIL) No. 7361/2020

                                   Abhyutthanam Society
                                                                                                           ----Petitioner
                                                                            Versus
                                   State Of Rajasthan and Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Aditya Mishra Advocate on behalf of Mr. Abhinav Sharma Advocate For Respondent(s) : Mr. C.L. Saini, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 26.04.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-104

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