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State vs The Divisional Commissioner Jai ...
2021 Latest Caselaw 1095 Raj/2

Citation : 2021 Latest Caselaw 1095 Raj/2
Judgement Date : 2 February, 2021

Rajasthan High Court
State vs The Divisional Commissioner Jai ... on 2 February, 2021
Bench: Sabina, Manoj Kumar Vyas
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Special Appeal Writ No. 1728/2014
                                                                               In
                                                    S.B. Civil Writ Petition No.19977/2013



                                   State of Rajasthan & Ors.
                                                                                                          ----Appellants
                                                                            Versus
                                   The Divisional Commissioner Jaipur and Anr.
                                                                                                        ----Respondents

Connected With D.B. Special Appeal Writ No. 1737/2014 State of Rajasthan and Ors.

----Appellants Versus The Divisional Commissioner And Ors

----Respondents

For Appellant(s) : Mr. Mehul Harkawat Advocate on behalf of Mr. Anil Mehta, Additional Advocate General.

For Respondent(s) : Mr. Abhay Bhandari, Senior Advocate with Mr. Vaibhav Bhargava Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

02/02/2021

Learned State counsel requests for an adjournment.

List again on 15.02.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sanjay Kumawat-106-107

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