Rajasthan High Court
Devender Kumar Bhagat S/O Shri ... vs State Of Rajasthan on 2 February, 2021
Bench: Sabina, Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 14157/2020
Devender Kumar Bhagat S/o Shri Hari Shankar Bhagat, Aged
About 37 Years, Resident Of 732, Mahaveer Nagar 1 st , Behind Of
Ayappa Mandir, Tonk Road, Jaipur Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Higher
Education Department, Government Of Rajasthan,
Secretariat, Jaipur Rajasthan
2. Commissioner, Commissionerate Of College Education,
Government Of Rajasthan, Block -IV, Dr. S.
Radhakrishnan Shiksha Sankul, Jhawahar Lal Nehru Marg,
Jaipur 302015, Rajasthan
3. Rajasthan Public Service Commission, Through Its
Secretary, Ajmer Rajasthan
4. University Grants Commission (UGC), Through Secretary,
Bahadur Shah Zafar Marg, New Delhi
----Respondents
Connected With
D.B. Civil Writ Petition No. 13769/2020
1. Mahendra Pratap Charan S/o Shri Jeevan Singh Charan,
Aged About 47 Years, R/o Barethon Ka Mohlla, Marwa,
Jaipur, Rajasthan.
2. Wassim Ahmed S/o Shri Ahmed Hussain, Aged About 33
Years, R/o D-32, Vallabh Giri, Gumanpura, Rojhala,
District Kota, Rajasthan.
3. Badri Lal Meena S/o Shri Madan Lal Meena, Aged About
41 Years, R/o 88, Meenao Ka Mohalla, Kishanpura,
District Baran, Rajasthan.
4. Dr. Jitendra Singh S/o Shri Tanwar Singh, Aged About 41
Years, R/o Mangrol, Bohot, District Baran, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Higher Education Department, Government Of Rajasthan,
Secretariat, Jaipur Rajasthan.
(2 of 3) [CW-14157/2020]
2. Commissioner, Commissionerate Of College Education,
Government Of Rajasthan, Block-IV, Dr. S. Radhakrishnan
Shiksha Sankul, Jawahar Lal Nehru Marg, Jaipur- 302015,
Rajasthan.
3. Rajasthan Public Service Commission, Through Its
Secretary, Ajmer, Rajasthan.
4. University Grants Commission (UGC), Through The
Secretary, Bahadur Shah Zafar Marg, New Delhi.
----Respondents
D.B. Civil Writ Petition No. 14390/2020
1. Dr. Shahanshah S/o Shri Sultan Ahmed, Aged About 40
Years, R/o 4 Chh 37, Vigyan Nagar, District Kota,
Rajasthan.
2. Ashok Kumar S/o Shri Sumer Singh, Aged About 41
Years, R/o Nanagwas, District Alwar, Rajasthan.
3. Seema Sharma D/o Shri Dev Sharma, Aged About 40
Years, R/o R.T.O. Road, Kalu Jadam Ka Jaw,
Radhkishanpura, District Sikar, Rajasthan.
4. Raja Ram Dhaker S/o Shri Ram Chander Dhaker, Aged
About 45 Years, R/o Village Anwali Khurd, Anwali Kalan,
Tehsil Pachpahar Anwali Khurd, Bhawani Mandi, District
Jhalawar, Rajasthan.
5. Prabhu Dayal Bairwa S/o Shri Ram Chander Bairwa, Aged
About 41 Years, R/o Bhagavatsinhapura, Jhag, District
Jaipur, Rajasthan.
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Higher Education Department, Government Of Rajasthan,
Secretariat, Jaipur Rajasthan.
2. Commissioner, Commissionerate Of College Education,
Government Of Rajasthan, Block-Iv, Dr. S. Radhakrishnan
Shiksha Sankul, Jawahar Lal Nehru Marg, Jaipur 302015,
Rajasthan.
3. Rajasthan Public Service Commission, Through Its
Secretary, Ajmer, Rajasthan
4. University Grants Commission (UGC), Through The
Secretary, Bahadur Shah Zafar Marg, New Delhi.
----Respondents
(3 of 3) [CW-14157/2020]
For Petitioner(s) : Mr. Vikas Jakhar, Advocate
Mr. Punit Singhvi, Advocate
For Respondent(s) : Mr. Nitin Jain, Advocate
Mr. Neeraj Batra, Advocate for
University Grants Commission
HON'BLE MRS. JUSTICE SABINA
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
02/02/2021
Learned counsel for the parties have submitted that these
petitions have been rendered infructuous as the advertisement
dated 02.11.2020 has already been cancelled by the respondent-
Rajasthan Public Service Commission.
Dismissed as infructuous.
(MANOJ KUMAR VYAS),J (SABINA),J
Priyanka/14-16
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