Rohitasv Kumar S/O Ramdhan Bairwa vs The State Of Rajasthan
2021 Latest Caselaw 1074 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Special Appeal Writ No. 27/2020
                                                                               In
                                                       S.B. Civil Writ Petition No.19633/2019

                                    Rohitasv Kumar S/o Ramdhan Bairwa
                                                                                                          ----Appellant
                                                                           Versus
                                    The State Of Rajasthan & Ors.
                                                                                                        ----Respondent

For Appellant(s) : Mr. Koslesh Kumar, Advocate for Mr. Rajeev Bhushan Bansal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

01/02/2021

Service of respondents No.3 and 4 is incomplete.

Let fresh notice be issued to respondents No.3 and 4 for

20.04.2021. Process dasti as well.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita Kanwar /12

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