Ravi S/O Rajendra Prasad vs State Of Rajasthan
2021 Latest Caselaw 1066 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             15134/2020

                                    Ravi S/o Rajendra Prasad
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Aditya Mishra for Mr. Umesh Kumar Sharma For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

01/02/2021

List after two weeks, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /39

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