Rohit Sharma S/O Sh. Kailash Chand ... vs The State Of Rajasthan
2021 Latest Caselaw 7928 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR



          S.B. Civil Writ Petition No. 15386/2021




1.     Rohit Sharma S/o Sh. Kailash Chand Sharma,
       Aged About 25 Years, Resident Of Village Ulhail
       Nageshwar,       Tehsil      Gangaghat,          Dist.   Jhalawar
       (Raj.)
2.     Rajendra Singh Rathore S/o Sh. Budh Singh, Aged
       About 24 Years, Resident Of Village Jema Khera,
       Post Ajna, Tehsil Devgarh, Dist. Rajsamand (Raj.)
3.     Firoj Khan S/o Sh. Jalalludin, Aged About 23
       Years, Resident Of Village Bar, Tehsil Rampur, Dist.
       Pali (Raj.)
4.     Vishal Roat S/o Sh. Manilal Roat, Aged About 23
       Years, Resident Of Village Chhani, Tehsil Sagwara,
       Dist. Dungarpur (Raj.)
5.     Pawan Kumar S/o Sh. Sant Lal, Aged About 26
       Years, Resident Of Village Devta, Tehsil Kothputli,
       Dist. Jaipur (Raj.)
6.     Rajesh Kumar S/o Sh. Madan Lal, Aged About 24
       Years, Resident Of Village Beri, Tehsil Weir, Dist.
       Bharatpur (Raj.)
7.     Bhagwati Lal Salvi S/o Sh. Dhanna Lal, Aged
       About 25 Years, Resident Of Village Laxmipura,
       Tehsil Dungala, Dist. Chittorgarh (Raj.)
8.     Gunjan Samriya S/o Sh. Vinod Kuamr Samariya,
       Aged About 24 Years, Resident Of 437-A, Near
       Shiv Mandir, Mandi Khatikhan, Jaipur (Raj.)
9.     Sandeep Sabal, S/o Sh. Jairam Sabal, Aged About
       23 Years, Resident Of 50, Devika Nagar, Road No.
       17, Vki Area, Tehsil Amer, Jaipur (Raj.)
10.    Manorama Meena D/o Sh. Rampal Meena, Aged
       About 24 Years, Resident Of Uttam Colony, Kota
       Road, Baran (Raj.)


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11.   Rashmi Gupta D/o Sh. Umesh Kumar Gupta, Aged
      About 24 Years, Resident Of 1/138, Daudpur,
      Alwar (Raj.)
12.   Dr. Pallvi Dave, D/o Sh. Bharat Kumar Dave, Aged
      About     25    Years,       Resident        Of   Indira   Colony,
      Phalodi, Ward No. 35, Phalodi, Jodhpur (Raj.)
13.   Priyanshi Maheshwari D/o Sh. Mukesh Kumar
      Maheshwari, Aged About 23 Years, Resident Of
      556, Keshavpura, Sector-7, Kota (Raj.)
14.   Sindhuja Meena D/o Sh. Ram Phool Meena, Aged
      About 25 Years, Resident Of 47, Jai Nagar, Road
      No. 2, Vki Area, Jaipur (Raj.)
15.   Simran Deep Kaur Dhonkal D/o Sh. Rajveer Singh
      Dhonkal, Aged About 25 Years,                        Resident Of
      103/43, Patel Marg, Mansarover, Jaipur (Raj.)
16.   Divya Dave, D/o Sh. Dilip Kumar Dave, Aged
      About 24 Years, Resident Of 28-A, Shanti Nagar,
      B-Block, Jalore (Raj.)
                                                          ----Petitioners
                                Versus


1.    The State Of Rajasthan, Through Its Secretary,
      Ayurved, Yoga And Naturopathy, Unani, Siddha
      And       Homoeopathy                (Ayush)         Department,
      Government Of Rajasthan, Secretariat, Jaipur-
      302005
2.    Rajasthan Public Service Commission, Through Its
      Chairman, Jaipur Road, Ajmer.
3.    Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved
      University, Jodhpur Through Its Vice Chancellor.
                                                        ----Respondents

For Petitioner(s) : Mr.Indresh Sharma & Mr. G L Sharma For Respondent(s) :

(3 of 4) [CW-15386/2021]

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

24/12/2021

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(4 of 4) [CW-15386/2021]

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Murari Lal Sharma /2

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