Ramesh Bacchda S/O Shri Bhawarlal vs State Of Rajasthan
2021 Latest Caselaw 7829 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             7394/2021

                                   Ramesh Bacchda S/o Shri Bhawarlal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jaswant Singh Rathore For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/12/2021

List this matter on 04.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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